Rajneesh Kumar vs State
2021 Latest Caselaw 2720 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1391/2021

Rajnesh Kumar S/o Dhuleshwar, Aged About 26 Years, R/o Bilak, Kikawat Fala Rakda, Ps Rishabhdev, Dist. Udaipur, Rajasthan. (Presently Lodged In Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Learned counsel for the petitioner has submitted that since

this bail application has been filed inadvertently, he wants to

withdraw the same.

Accordingly, this bail application is dismissed as withdrawn.

(VIJAY BISHNOI),J

Surabhii/c-

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