Padam Singh vs State Of Rajasthan
2021 Latest Caselaw 2709 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1470/2021

Gordhan Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1494/2021 Padam Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. Mahipal Bishnoi, P.P. For Complainant(s) : Mr. L.D. Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Call for case diary.

Put up on 18.02.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.Nos.88-89

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