Citation : 2021 Latest Caselaw 2052 Raj/2
Judgement Date : 24 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 51/2021
Rajkumar @ Raju @ Pacchi S/o Shri Madan Lal Mahajan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Riyasat Ali, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
24/02/2021
No one has put in appearance on behalf of the petitioner.
List this matter after one week.
(PANKAJ BHANDARI),J
ARTI SHARMA /20
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