Deepak S/O Shri Phoolchand vs State Of Rajasthan
2021 Latest Caselaw 2050 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  1409/2021

                                   Deepak S/o Shri Phoolchand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2021

No one has put in appearance on behalf of the petitioner.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA / 60

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