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Kuldeep S/O Ramdev vs State Of Rajasthan
2021 Latest Caselaw 2048 Raj/2

Citation : 2021 Latest Caselaw 2048 Raj/2
Judgement Date : 24 February, 2021

Rajasthan High Court
Kuldeep S/O Ramdev vs State Of Rajasthan on 24 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   3150/2021

                                   Kuldeep S/o Ramdev, R/o Nayabardha Ps Taleda Dist. Bundi Raj.
                                   (At Present Confined In Dist. Jail Bundi Raj.)
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Govind Lal Choudhary For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2021

Counsel for the petitioner does not want to press the second

bail application.

Accordingly, Criminal Misc. Second Bail Application is

dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /55

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