Narendra Singh Shekhawat vs Smt Kirti Shekhawat
2021 Latest Caselaw 1975 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Misc. Application No.1/2020
                                                                             In
                                                 D.B. Civil Miscellaneous Appeal No. 7720/2011

                                    Narendra Singh Shekhawat
                                                                                                        ----Appellant
                                                                         Versus
                                    Smt Kirti W/o Shri Narender Singh Shekhawat
                                                                                                      ----Respondent

For Appellant(s) : Mr. Lokesh Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

List along with the main case at the time of its hearing.

(MANOJ KUMAR VYAS),J (SABINA),J

sunita/15

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