Kamal Kumar S/O Vishvnath vs State Of Rajasthan
2021 Latest Caselaw 1958 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 410/2021

                                   Kamal Kumar S/o Vishvnath
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vishal Pareek for Mr. Deepak Chauhan For Respondent(s) : Mr. Prashant Jhoshi For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/02/2021

Counsel for the petitioner seeks time.

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

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