Krishan Kumar Yadav S/O Jagdish ... vs State Of Rajasthan
2021 Latest Caselaw 1955 Raj/2

Citation : 2021 Latest Caselaw 1955 Raj/2
Judgement Date : 22 February, 2021

Rajasthan High Court

Krishan Kumar Yadav S/O Jagdish ... vs State Of Rajasthan on 22 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 643/2020
                                                                            In
                                                   D.B. Special Appeal (Writ) No. 1666/2017

                                    Krishan Kumar Yadav S/o Jagdish Prasad Yadav
                                                                                                         ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Ors
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Manish Parihar, Advocate for Mr. Tanveer Ahamad, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Notice issued to respondent has been received back

unserved with the report that he has been transferred.

Notice issued to respondent no. 1 and 2 has not been

received back served or otherwise.

At the request for the counsel for the petitioner, list after two

weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/11