Smt. Sangeeta Kumari Sharma D/O ... vs Hariom Sharma S/O Shri Kishan ...
2021 Latest Caselaw 1951 Raj/2

Citation : 2021 Latest Caselaw 1951 Raj/2
Judgement Date : 22 February, 2021

Rajasthan High Court

Smt. Sangeeta Kumari Sharma D/O ... vs Hariom Sharma S/O Shri Kishan ... on 22 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 5906/2019

                                    Smt. Sangeeta Kumari Sharma D/o Shri Chhanno Singh W/o
                                    Shri Hariom Sharma
                                                                                      ----Appellant-Non-Applicant
                                                                         Versus
                                    Hariom Sharma S/o Shri Kishan Gopal
                                                                                          ----Respondent-Applicant

For Appellant(s) : Mr. Yuvraj Singh, Advocate for Mr. J K Moolchandani, Advocate For Respondent(s) : Mr. Ripu Daman Singh Naruka, Advcoate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Heard.

Admitted.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/43

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