Nawal Kishore Gupta vs State Mines Department Ors
2021 Latest Caselaw 1918 Raj/2

Citation : 2021 Latest Caselaw 1918 Raj/2
Judgement Date : 22 February, 2021

Rajasthan High Court

Nawal Kishore Gupta vs State Mines Department Ors on 22 February, 2021

Bench: Sabina, Manoj Kumar Vyas

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          D.B. Civil Special Appeal Writ No. 281/2018
                                      In
             S.B. Civil Writ Petition No.1433/2018

Nawal Kishore Gupta
                                                                  ----Appellant
                                  Versus
State of Rajasthan & Ors.
                                                               ----Respondents

Connected With D.B. Special Appeal Writ No. 1699/2017 Bajri Lease LOI Holders And Anr

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 1896/2017 M/s Chandak Associates

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 8746/2017 Vinod Kumawat

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 14697/2017 Shree Vinayak Corporation

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 14700/2017 Om Prakash Arora

----Appellant Versus State Of Raj And Ors

(2 of 4) [SAW-281/2018]

----Respondent D.B. Civil Writ Petition No. 17454/2017 Aman Sethi

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 282/2018 Nawal Kishore Gupta

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 284/2018 Pankaj Singh Jadaun

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 285/2018 Arjun Singh

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 286/2018 M/s Mateshwari Mineral

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 287/2018 Arjun Singh

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 383/2018 Norottam Singh Jadaun

----Appellant Versus

(3 of 4) [SAW-281/2018]

State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 419/2018 Bharat Singh Shekhawat

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 429/2018 Shri Satya Sawroop Singh Jadaun

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 430/2018 Ms Chandak Associates

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 8048/2018 Mukesh Sharma

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 8049/2018 Mukesh Sharma

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 12844/2018 Chandra Prakash

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 275/2019 Shri Satish Kumar Son Of Shri Ramkaran

----Appellant

(4 of 4) [SAW-281/2018]

Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Sandeep Singh Shekhawat, Advocate Mr. Vimal Choudhary, Advocate Mr. Ashwani Chobisa, Advocate Mr. Jai Deep Singh, Advocate Mr. RP Garg, Advocate For Respondent(s) : Mr. Jai Vardhan Singh Shekhawat, Advocate for Major RP Singh, Additional Advocate General Mr. Anurag Sharma

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Learned State Counsel seeks time to file reply.

List again on 12.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/18-33&35-38