Leelawati Sharma W/O Shri Ashok ... vs State Of Rajasthan
2021 Latest Caselaw 1885 Raj/2

                                                             (1 of 1)                                  [CW-11355/2020]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 11355/2020

                                   Leelawati Sharma W/o Shri Ashok Kumar Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. R.K. Gouttam For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

18/02/2021

Learned counsel for the petitioner wants time to bring the

judgment.

List this case again after two weeks.

(SANJEEV PRAKASH SHARMA),J

POORAN CHAND GUPTA /143

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