Suban Khan S/O Shri Roshan Khan vs State Of Rajasthan
2021 Latest Caselaw 1884 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1265/2021

                                   Suban Khan S/o Shri Roshan Khan, Aged About 57 Years,
                                   Resident Of A-195, Ranjeet Nagar, 60 Feet Road, Alwar (Raj.)
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.       State Of Rajasthan, Through Its Principal Secretary, Law
                                            Department, Government Secretariat, Jaipur (Raj.)
                                   2.       The Joint Secretary, Law And Legal Affairs, Rajasthan
                                            Secretariat, Jaipur.
                                   3.       Roop Basant Sharma S/o Shri Rati Ram Sharma, Aged
                                            About 48 Years, Permanent Resident Of 1/22, Vivekanand
                                            Nagar, Alwar.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Tanveer Ahamad For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment

18/02/2021

Learned counsel for the petitioner submits that the writ

petition has been rendered infructuous.

Accordingly, the writ petition has been dismissed as having

become infructuous.

All pending applications also stand disposed of.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/154

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