Kailash Gurjar S/O Shri Ladu Ram ... vs State Of Rajasthan
2021 Latest Caselaw 1882 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 183/2021

                                    Kailash Gurjar S/o Shri Ladu Ram Gurjar
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Vijay Singh for Mr. Bhanwar Singh Chouhan For Complainant(s) : Ms. Sharda Gurjar for Mr. Satya Narayan Choudhary For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/02/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /68

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