Managing Committee, Adarsh ... vs Shri Rajeev Swaroop Chief ...
2021 Latest Caselaw 1876 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 608/2020
                                                                             In
                                                      D.B. Civil Writ Petition No.1811/2012

                                    Managing Committee, Adarsh Vidhya Mandir
                                                                                                         ----Petitioner
                                                                         Versus
                                    Shri Rajeev Swaroop Chief Secretary To The Government Of
                                    Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Anand Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

As requested, petitioner is granted two weeks' time to

remove the defects pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-02

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