National Engineering Industries ... vs Sh Vinod Kumar Sharma
2021 Latest Caselaw 1862 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 1145/2017
                                                                              In
                                                       S.B. Civil Writ Petition No.5260/2012

                                    National Engineering Industries Ltd.
                                                                                                         ----Appellant
                                                                          Versus
                                    Sh Vinod Kumar Sharma
                                                                                                       ----Respondent

For Appellant(s) : Mr. A.K. Sharma, Senior Advocate with Mr. P.S. Sharma, Advocate For Respondent(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

None has appeared on behalf of the respondent.

Learned counsel for appellant requests for an adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-37

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