Suresh S/O Mangilal vs State Of Rajasthan
2021 Latest Caselaw 1811 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                   15538/2020

                                   Suresh S/o Mangilal
                                                                                                          ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pallav Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/02/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer.

List this matter on 25.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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