Ramkrishan Sharma S/O Shri ... vs Smt. Ruchika Sharma W/O Shri ...
2021 Latest Caselaw 1795 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                               D.B. Civil Miscellaneous Appeal No. 6119/2019

                                    Ramkrishan Sharma S/o Shri Babulal Sharma, Aged About 39
                                    Years, Resident Of House No. 448, Lalji Sand Ka Rasta, Behind
                                    Deewanji Ki Dharamshala, Chaura Rasta, Tehsil And District
                                    Jaipur Rajasthan.
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt. Ruchika Sharma W/o Shri Ramkrishan Sharma D/o Shri
                                    Jagdish Prasad Sharma, Aged About 36 Years, Resident Of Plot
                                    No. 47, Chitragupt Nagar First, Imli Wala Phatak, Jaipur
                                    Rajasthan.
                                                                                                     ----Respondent

For Appellant(s) : Mr. Amit Singh Shekhawat, Advocate For Respondent(s) : Mr. Nalin G. Narain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

17/02/2021

Learned counsel for the appellant submits that this appeal

has been rendered infructuous on account of death of the

appellant.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Mohita /8

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