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Rajkumar S/O Shri N. Padnabhan vs Smt. Krishna Singh D/O Shri Rajdev ...
2021 Latest Caselaw 1731 Raj/2

Citation : 2021 Latest Caselaw 1731 Raj/2
Judgement Date : 16 February, 2021

Rajasthan High Court
Rajkumar S/O Shri N. Padnabhan vs Smt. Krishna Singh D/O Shri Rajdev ... on 16 February, 2021
Bench: Sabina
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Misc. Application No.1435/2019

                                                                             In

                                                D.B. Civil Miscellaneous Appeal No. 3775/2019

                                    Rajkumar S/o Shri N. Padnabhan, Aged About 41 Years, R/o
                                    House No. 1 H 11, Talwandi, Kota Raj.
                                                                                                        ----Appellant
                                                                          Versus
                                    Smt. Krishna Singh D/o Shri Rajdev Singh W/o Shri Raj Kumar,
                                    R/o House No. 3-F-11, Mahaveer Nagar III, Kota Raj. And House
                                    No. 1 H 11, Talwandi, Kota Raj.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Samarth Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

16/02/2021

Heard.

Application is allowed for the reasons stated therein.

Delay in filing the appeal is condoned.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /17

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