Ramlakhan S/O Pahalwan vs State Of Rajasthan
2021 Latest Caselaw 1726 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     1311/2021

                                    Ramlakhan S/o Pahalwan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : None present For State : Mr. Bhawani Shanker Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/02/2021

Counsel for the petitioner did not connect properly through

video conferencing.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /36

Powered by TCPDF (www.tcpdf.org)