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Omshankar Gupta S/O Chiranjilal ... vs State Of Rajasthan
2021 Latest Caselaw 1723 Raj/2

Citation : 2021 Latest Caselaw 1723 Raj/2
Judgement Date : 16 February, 2021

Rajasthan High Court
Omshankar Gupta S/O Chiranjilal ... vs State Of Rajasthan on 16 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1868/2020

                                   Omshankar Gupta S/o Chiranjilal Gupta
                                                                                                         ----Appellant
                                                                         Versus
                                     State Of Rajasthan, Through P.p. and Anr.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Rajneesh Gupta For Respondent(s) : Ms. Pragya Pandey for Mr. Nawal Singh Sikarwar For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/02/2021

List after four weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /58

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