Smt. Surbhi Yadav W/O Shri Neeraj ... vs Shri Neeraj Chaturvedi S/O Shri ...
2021 Latest Caselaw 1681 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 795/2020

                                    Smt. Surbhi Yadav W/o Shri Neeraj Chaturvedi D/o Shri Anil
                                    Kumar Yadav
                                                                                                        ----Appellant
                                                                         Versus
                                    Shri Neeraj Chaturvedi S/o Shri Hariom Chaturvedi
                                                                                                      ----Respondent

For Appellant(s) : Mr. JP Rinwa, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/02/2021

As per office report, notice issued to respondent has been

received back unserved due to incorrect address.

Learned counsel for appellant has submitted that he will do

the needful within six weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /11

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