Shankar Lal Khokhar S/O Shri ... vs Smt. Usha W/O Shankarlal Khokhar ...
2021 Latest Caselaw 1678 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 4844/2020

                                    Shankar Lal Khokhar S/o Shri Shyolaram Khokhar
                                                                                                       ----Petitioner
                                                                       Versus
                                    Smt. Usha W/o Shankarlal Khokhar D/o Shri Ramsingh & Ors.

                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Prashant Sharma, Public Prosecutor Mr. Vijendra Yadav, complainant

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/02/2021

No one has appeared on behalf of the petitioner.

In the interest of justice, list again on 04.03.2021.

(MANOJ KUMAR VYAS),J

Sunita/174

Powered by TCPDF (www.tcpdf.org)