Sushil S/O Shri Mansingh Jat vs State Of Rajasthan
2021 Latest Caselaw 1650 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             1642/2021

                                    Sushil S/o Shri Mansingh Jat
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Karanpal Singh For State : Mr. Deshraj Gosingha, PP Investigating Officer : Mr. Laxman Singh, CI, SHO, Mathura Gate, Bharatpur

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /61

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