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Vighan @ Kanhaiya S/O Shri Rajesh @ ... vs Pinki W/O Vighan @ Kanhaiya D/O ...
2021 Latest Caselaw 1604 Raj/2

Citation : 2021 Latest Caselaw 1604 Raj/2
Judgement Date : 15 February, 2021

Rajasthan High Court
Vighan @ Kanhaiya S/O Shri Rajesh @ ... vs Pinki W/O Vighan @ Kanhaiya D/O ... on 15 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5271/2019

                                    Vighan @ Kanhaiya S/o Shri Rajesh @ Damodar
                                                                                                         ----Appellant
                                                                          Versus
                                    Pinki W/o Vighan @ Kanhaiya D/o Shankar Lal
                                                                                                       ----Respondent

Connected With D.B. Civil Miscellaneous Appeal No. 5272/2019 Vighan @ Kanhaiya S/o Shri Rajesh @ Damodar

----Appellant Versus Pinki W/o Vighan @ Kanhaiya D/o Shankar Lal

----Respondent

For Appellant(s) : None For Respondent(s) : Mr. Jitendra Singh Shekhawat, Advocate for Mr. Ripu Daman Singh Naruka, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/02/2021

Learned counsel for respondent has submitted that counsel

for appellant had informed him that he would be unable to appear

in the Court today on account of some grievement in his family.

List again on 06.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /8-9

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