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Commissioner Of Central Goods And ... vs M/S Bhansali Cables And ...
2021 Latest Caselaw 1579 Raj/2

Citation : 2021 Latest Caselaw 1579 Raj/2
Judgement Date : 12 February, 2021

Rajasthan High Court
Commissioner Of Central Goods And ... vs M/S Bhansali Cables And ... on 12 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Central Excise Appeal No. 11/2020

                                    Commissioner Of Central Goods And Service Tax, Alwar
                                                                                                        ----Appellant
                                                                          Versus
                                    M/s Bhansali Cables And Conductors Pvt. Ltd. & Ors
                                                                                                     ----Respondents

For Appellant(s) : Ms. Mahi Yadav, Advocate for Mr. Anurag Kalavatiya, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

12/02/2021

Notice issued to respondent no. 4 has not been received

back served or otherwise.

Let fresh notice be issued to respondent no. 4 for

06.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/1

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