Anil Kumar Son Of Shri Satyapal ... vs State Of Rajasthan
2021 Latest Caselaw 1569 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Special Appeal (Writ) No. 387/2020
                                                                             In
                                                     S.B. Civil Writ Petition No. 1456/2020

                                    Anil Kumar Son Of Shri Satyapal Singh & Anr
                                                                                                        ----Appellants
                                                                         Versus
                                    State Of Rajasthan & Anr
                                                                                                      ----Respondents

Connected With D.B. Civil Special Appeal (Writ) No. 417/2020 In S.B. Civil Writ Petition No. 1290/2020

Malti Khinchi Daughter Of Shri Bajrang Singh Khinchi

----Appellant Versus State Of Rajasthan& Anr

----Respondents

For Appellant(s) : Mr. R P Saini, Advocate with Mr. Dheeraj Kumar Palia, Advocate Mr. Raj Kumar Goyal, Advocate For Respondent(s) : Mr. Prakhar Gupta, Advocate for Dr. Vibhuti Sharma Sharma, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

12/02/2021

Learned State Counsel requests for an adjournment.

List again on 06.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/2-3

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