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Vikram Singh So Shri Shishram vs State Of Rajasthan
2021 Latest Caselaw 1561 Raj/2

Citation : 2021 Latest Caselaw 1561 Raj/2
Judgement Date : 11 February, 2021

Rajasthan High Court
Vikram Singh So Shri Shishram vs State Of Rajasthan on 11 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15803/2020

                                    Vikram Singh So Shri Shishram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Shailender Singh Balwada For Complainant(s) : Mr. K.N. Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/02/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /13

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