Rakesh Singh Baghel S/O Koksingh ... vs State Of Rajasthan
2021 Latest Caselaw 1519 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous II Bail Application No. 15553/2020

                                   Rakesh Singh Baghel S/o Koksingh Baghel
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Khanna For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

10/02/2021

Learned counsel for the petitioner prays for and is granted a

week's time to place judgments/orders on record.

List the matter on 17.02.2021.

(MAHENDAR KUMAR GOYAL),J

Sudha/05

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