Jeevandeep Singh S/O A.K. Singh vs Smt. Komalprit Kaur W/O Jeevan ...
2021 Latest Caselaw 1494 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5676/2018

                                    Jeevandeep Singh S/o A.K. Singh
                                                                                                        ----Appellant
                                                                        Versus
                                    Smt. Komalprit Kaur W/o Jeevan Deep Singh
                                                                                                      ----Respondent

For Appellant(s) : Mr. Dharmendra Kumar Srivastav, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

Learned counsel for the appellant has submitted that he has

done the needful on 08.02.2021.

Accordingly, let notice be issued to respondent for

04.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/7

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