Panchhi Kumar Meena S/O Lt. ... vs Smt. Manju Devi W/O Panchhi Kumar ...
2021 Latest Caselaw 1491 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 2224/2020

                                    Panchhi Kumar Meena S/o Lt. Rameshwar Prasad Meena

                                                                                               ----Plaintiff/Appellant
                                                                        Versus
                                    Smt. Manju Devi W/o Panchhi Kumar Meena, D/o Shri Jagdish
                                    Prasad Meena
                                                                                       ----Defendant/Respondent

For Appellant(s) : Mr. Kamal Kant Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

As requested, the appellant is granted four weeks' time to

remove the defects pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/2

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