Dr Shiva Vasudev D/O Ashok Kumar ... vs Secretary To The Government
2021 Latest Caselaw 1456 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 735/2021

Dr Shiva Vasudev D/o Ashok Kumar Vasudev, Aged About 39
Years, Resident Of House No. 1-C-11, S F S, R H B Colony, Sec-
tor-A, Talwandi, Kota, Rajasthan-324005 (Posted As Senior
Demonstrator, Bio-Chemistry, At Medical College, Kota, Ra-
jasthan.)
                                                                    ----Petitioner
                                    Versus
1.      Secretary To The Government, Department Of Medical Ed-
        ucation Department, Govt. Of Rajasthan, Secretariat,
        Jaipur, Rajasthan.
2.      Additional Director (Adm.), Directorate Of Medical Educa-
        tion, Chikitsa Shiksha Bhawan Govind Marg, Jaipur, Ra-
        jasthan.
3.      Rajasthan Public Service Comission, Ajmer Through Its
        Secretary.
4.      Dr. Santosh Kumari Sharma W/o Atul Kumar Sharma,
        Resident Of 38, Ganesh Nagar, Kota, Rajasthan, Presently
        Posted As Assistant Professor (Bio-Chemistry) Govt. Medi-
        cal College, Kota Rajasthan.
                                                                 ----Respondents

For Petitioner(s) : Mr. Vikas Kabra For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment

09/02/2021

In view of the alternative efficacious remedy available to the

petitioner with reference to the prayer made in the writ petition,

he may file an appeal before the Rajasthan Civil Services Appellate

Tribunal.

(2 of 2) [CW-735/2021]

Granting liberty aforesaid, the writ petition is dismissed on

the ground of alternative efficacious remedy.

(SANJEEV PRAKASH SHARMA),J

saurabh/67

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