Mahesh Choumal S/O (Late) Sh. ... vs Mr. Ravi Jain
2021 Latest Caselaw 1453 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1587/2019
                                                                             In
                                                  D.B. Civil Writ (PIL) Petition No.27283/2018

                                    Mahesh Choumal S/o (Late) Sh. Chandi Prasad Choumal
                                                                                                        ----Petitioner
                                                                         Versus
                                    Mr. Ravi Jain & Anr.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Bharat Bhushan Pareek, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Defects pointed by the office are waived.

Let notice be issued to respondent No.1 for 03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

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