Suresh Kumar Mali S/O Madanlal vs State Of Rajasthan
2021 Latest Caselaw 1442 Raj/2

Citation : 2021 Latest Caselaw 1442 Raj/2
Judgement Date : 9 February, 2021

Rajasthan High Court

Suresh Kumar Mali S/O Madanlal vs State Of Rajasthan on 9 February, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             2150/2021

                                    Suresh Kumar Mali S/o Madanlal
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Second Bail Application No. 2234/2021 Ajay Bairwa S/o Shri Jankilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abdul Kalam Khan Mr. Syed Shahid Hasan For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/02/2021

Call for the case diary and criminal antecedents of the

accused.

List after one weeks

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /18-19