Maharaja Khanderao Holkar ... vs Shiv Ram Son Of Shri Hari Ram (Now ...
2021 Latest Caselaw 1441 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Special Appeal Writ No. 226/2016
                                                                              In
                                                       S.B. Civil Writ Petition No.5450/1999

                                    Maharaja Khanderao Holkar Maratha Seva Samiti
                                                                                                          ----Appellant
                                                                           Versus
                                    Shiv Ram Son Of Shri Hari Ram (Now Deceased) & Ors.

                                                                                                       ----Respondents

For Appellant(s) : Mr. Jai Prakash Gupta, Advocate For Respondent(s) : Mr. Sanjay Mehrishi, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Learned State Counsel seeks more time to enable him to

produce the relevant record.

List again on 03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /11

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