Huebert Marshal Obidaya S/O Late ... vs Smt. Saleen W/O Huebert Marshal ...
2021 Latest Caselaw 1387 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Misc. Stay Application No.671/2019
                                                                             In
                                                 D.B. Civil Miscellaneous Appeal No. 782/2019

                                    Huebert Marshal Obidaya S/o Late Shri Shishil Hez
                                                                                                        ----Applicant
                                                                         Versus
                                    Smt. Saleen W/o Huebert Marshal Obidaya
                                                                                                      ----Respondent

For Appellant(s) : Mr. Maneesh Sharma, Advocate through Video Conferencing For Applicant(s) : Ms. Anima Jain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Learned counsel for applicant requests for an adjournment.

List again on 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /13

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