Rajeev Setia S/O Yudhishtiralal vs Smt. Suman @ Trapti W/O Rajeev ...
2021 Latest Caselaw 1385 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 762/2020

                                   Rajeev Setia S/o Yudhishtiralal
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Suman @ Trapti W/o Rajeev Setia D/o Kishanlal Dua
                                                                                                      ----Respondent

For Appellant(s) : Mr. Mohit Gupta Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Service of respondent is complete, but none has appeared on

her behalf.

In the interest of justice, list again on 30.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-43

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