Rahul Singh S/O Shri Sitaram vs State Of Rajasthan
2021 Latest Caselaw 1367 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  14288/2020

                                   Rahul Singh S/o Shri Sitaram
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021 Call for the case diary.

Counsel for the petitioner is directed to supply copy of the

charge-sheet to the learned Public Prosecutor.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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