Ramu S/O Siyaram vs State Of Rajasthan
2021 Latest Caselaw 1359 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14789/2020

                                   Ramu S/o Siyaram, Aged About 22 Years
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bheem Sain Bairwa For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

Counsel for the petitioner is directed to file the copy of the

charge-sheet.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /26

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