Parmanand Sharma S/O Late Shri ... vs Shri Anupam Srivastava
2021 Latest Caselaw 1329 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Restoration Application No. 32/2019

                                                                                  In

                                                          D.B. Civil Review Petition No. 97/2018

                                                                                  In

                                                    D.B. Civil Contempt Petition No. 1561/2017

                                    Parmanand Sharma S/o Late Shri Laxmi Narayan Sharma, Aged
                                    About 70 Years, Senior Citizen, R/o Plot No. 345, Shri Gopal
                                    Nagar, Gopalpura By Pass, Jaipur (Rajasthan).
                                                                                                              ----Petitioner
                                                                              Versus
                                    1.          Shri      Anupam         Srivastava,          Chairman-Cum-Managing
                                                Director, Bharat Sanchar Nigam Limited, Bharat Sanchar
                                                Bhawan, Corporate Office Harish Chandra Mathur Lane,
                                                Janpath, New Delhi- 110001.
                                    2.          Shri O.P. Gupta, Principal General Manager, Bharatpur
                                                Sanchar Nigam Limited, Opposite GPO, M.I. Road, Jaipur
                                                (Raj.).
                                                                                                           ----Respondents

For Petitioner(s) : Petitioner in Person

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Heard.

No ground for restoration of the review petition is made out.

Dismissed.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/9

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