State Of Rajasthan vs Sunita W/O Shri Radhey Shyam
2021 Latest Caselaw 1278 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 8/2020
                                                                             In
                                                         S.B. Civil Writ No.4217/2004

                                    State Of Rajasthan & Ors.
                                                                                                       ----Appellants
                                                                         Versus
                                    Sunita W/o Shri Radhey Shyam
                                                                                                      ----Respondent

For Appellant(s) : Mr. Ganesh Meena, Additional Advocate General with Mr. Rahul Sehra, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

Notice issued to respondent has not been received back

served or otherwise.

Let fresh notice be issued to respondent through ordinary as

well as registered post for 28.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /7

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