Sureshchand S/O Late Sobhagmal vs State Of Rajasthan
2021 Latest Caselaw 1270 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     1867/2021

                                    Sureshchand S/o Late Sobhagmal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ashvin Garg For Complainant(s) : Mr. Avadesh Kumar Purohit For State Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /47

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