Raja Mohammad vs M/S Hanuman Das And Sons
2021 Latest Caselaw 1266 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

           D.B. Special Appeal (Company) No. 6/2017
                                       In
             S.B. Company Application No. 61/2011
                                       In
               S.B. Company Petition No. 24/2000

Raja Mohammad
                                                                   ----Appellant
                                   Versus
M/s Hanuman Das And Sons & Ors
                                                                ----Respondents

Connected With D.B. Special Appeal (company) No. 7/2017 In

S.B. Company Application No. 62/2011

In

S.B. Company Petition No. 24/2000

Zahida

----Appellant Versus M/s Hanuman Das And Sons & Ors

----Respondents

For Appellant(s) : Mr. Amol Vyas, Advocate For Respondent(s) : Mr. Daksh Pareek, Advocate for Mr. Sameer Jain, Advocate Mr. Gauri Jasana, Advocate for Mr. Prateek Kasliwal, Advocate Mr. Gaurav Sharma Saraswat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

(2 of 2) [SAC-6/2017]

Learned counsel for appellant seeks more time to file reply.

List again on 25.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/17-18

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