State Of Rajasthan vs Prachi Saxena Daughter Of Shri ...
2021 Latest Caselaw 1264 Raj/2

Citation : 2021 Latest Caselaw 1264 Raj/2
Judgement Date : 4 February, 2021

Rajasthan High Court

State Of Rajasthan vs Prachi Saxena Daughter Of Shri ... on 4 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Special Appeal (Writ) No. 504/2020
                                                                            In
                                                    S.B. Civil Review Petition No. 68/2019

                                    State Of Rajasthan & Anr
                                                                                                       ----Appellants
                                                                        Versus
                                    Prachi Saxena Daughter Of Shri Krishna Swaroop Saxena & Ors
                                                                                                     ----Respondents

For Appellant(s) : Mr. Chiranji Lal Saini, Advocate For Respondent(s) : Mr. Vijay Choudhary, Advocate, through Video Conferencing, for

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

Service of respondents No.2 and 3 is incomplete.

Let notice be issued to respondents No.2 and 3 through

ordinary as well as registered post for 28.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/11