Jagdish Prasad Meena S/O Sh. ... vs State Of Rajasthan
2021 Latest Caselaw 1210 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 12019/2020

                                    Jagdish Prasad Meena S/o Sh. Laxminarayan Meena & Ors.

                                                                                                         ----Petitioners
                                                                           Versus
                                    State Of Rajasthan & Ors.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Ramit Pareek, Advocate For Respondent(s) : Mr. Shresthvardan, Advocate for Mr. Vibhuti Bhushan Sharma, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

Learned counsel for respondents seeks time to file reply.

List on 26.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /18

Powered by TCPDF (www.tcpdf.org)