Narender S/O Gajraj Singh vs State Of Rajasthan
2021 Latest Caselaw 1192 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1111/2020

                                    Narender S/o Gajraj Singh and Ors.
                                                                                                       ----Appellants
                                                                         Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Ashish Sharma through VC For Respondent(s) : Mr. Girish Khandelwal present in the Court For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/02/2021

Call for the Investigating Officer.

List this matter on 15.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /33

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