Citation : 2021 Latest Caselaw 1187 Raj/2
Judgement Date : 3 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
1850/2021
Musharraf [email protected] S/o Abdul Rasid
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Abdul Rahim Khan For State : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
03/02/2021
List after two weeks, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /32
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