Devilal Son Of Shri Gomaram vs State Of Rajasthan
2021 Latest Caselaw 1144 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 10143/2020

                                    Devilal Son Of Shri Gomaram, Aged About 33 Years, R/o Khume
                                    Ke Beri (Dudhu), Via Dhorimanna, Barmer.
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.       State      Of    Rajasthan,          Through          Principal   Secretary,
                                             Department Of Personnel, Government Of Rajasthan,
                                             Secretariat, Jaipur.
                                    2.       State Of Rajasthan, Through Secretary, Medical And
                                             Health Services, Government Of Rajasthan, Secretariat,
                                             Jaipur.
                                    3.       Rajasthan Subordinate And Ministerial Service Selection
                                             Board, Through Its Secretary, Durgapura, Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Rajesh Kumar, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Learned counsel for petitioner submits that he may be

permitted to withdraw this petition to enable the petitioner to avail

other appropriate remedy as per law.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /55

Powered by TCPDF (www.tcpdf.org)