Rekha Kumari Mali D/O Shri Nanda ... vs Union Of India
2021 Latest Caselaw 1116 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 520/2021

Rekha Kumari Mali D/o Shri Nanda Ram Mali, Aged About 27
Years, R/o Village And Post Lasaria, Tehsil Kekri, Vp Junia,
District Ajmer, Rajasthan.
                                                                    ----Petitioner
                                    Versus
1.      Union   Of   India,      Represented          By     The   Secretary   To
        Government, Ministry Of Home Affairs, New Delhi-110001
2.      Secretary To Government, Ministry Of Personnel, Public
        Grievance And Pension, Department Of Personnel And
        Training, North Block, New Delhi-110001.
3.      Staff   Selection       Commission,            Represented       By    Its
        Secretary, Block No. 12, C.g.o. Complex, Lodhi Road, New
        Delhi-110003.
4.      Central Reserve Police Force, Crpf Recruitment Branch,
        East Block-07, Level 4, Sector-I, R.k. Puram, New Delhi-
        110066 Represented By Its Director.
5.      Di.g Recruitment, Crpf Recruitment Branch, East Block-
        07, Level 4, Sector-I, R.k. Puram, New Delhi-110066
        Represented By Its Director.
6.      Deputy Inspector General Of Police, Gc-1 Crpf, Golf
        Course Road, Ajmer, Rajasthan-305007
                                                                 ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment

02/02/2021

Learned counsel for the petitioner prays to withdraw the

petition with liberty to file OA before the Central Administrative

Tribunal.

(2 of 2) [CW-520/2021]

Granting liberty aforesaid, this writ petition is accordingly

dismissed as withdrawn. All pending applications shall also stand

disposed of.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/70

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