Shiva Stainless Steel Pvt. Ltd vs Canara Bank
2021 Latest Caselaw 1072 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Special Appeal Writ No. 965/2020
                                                                               In
                                                       S.B. Civil Writ Petition No.13081/2020

                                    Shiva Stainless Steel Pvt. Ltd.
                                                                                                          ----Appellant
                                                                           Versus
                                    Canara Bank
                                                                                                        ----Respondent

For Appellant(s) : Mr. RK Agarwal, Senior Advocate with Ms. Sunita Pareek, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Notice issued to respondent has not been received back

served or otherwise.

Let fresh notice be issued to respondent for 15.03.2021.

Interim order to continue.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /14

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