Citation : 2021 Latest Caselaw 7818 Raj/2
Judgement Date : 17 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
11507/2021
Vikas @ Vicky S/o Jagdish
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. F.R. Meena, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
17/12/2021
No one has put in appearance on behalf of the counsel for
the petitioner.
List this matter after winter vacation.
(PANKAJ BHANDARI),J
ARTI SHARMA /26
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